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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Punjab - Subsection

Section 11(2) in The Punjab Industrial Facilitation Act, 2005

(2)The State Level Nodal Agency shall be headed by the Director of Industries and Commerce, who shall be assisted by an officer, not below the rank of an Additional Director of Industries and Commerce and such other persons, as the State Government may consider necessary.