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[Cites 0, Cited by 0] [Section 72] [Entire Act]

State of Assam - Subsection

Section 72(ii) in The Assam Excise Rules, 2016

(ii)Prohibition of closure of manufactory on working days: The manufactory shall not be kept closed and issues shall not be refused on any working day except during the days and hours specified in Sub-rule (i) above without the written permission of Excise Superintendent concerned.