72. Prohibition for issue of foreign liquor on holidays and dry days.
- (i) The licensee shall not issue foreign liquor from the manufactory on Sundays and other Public Holidays and in any other days between 8 P.M. to 6 A.M. without the permission of the Excise Superintendent concerned.(ii)Prohibition of closure of manufactory on working days: The manufactory shall not be kept closed and issues shall not be refused on any working day except during the days and hours specified in Sub-rule (i) above without the written permission of Excise Superintendent concerned.(iii)Permission to be obtained for working beyond normal working hours and on holidays: When a licensee intends to work the manufactory during any period specified for closure under sub-rule (i) above, he shall give prior notice to the officer-in-charge in that behalf and also obtain the written permission of the Excise Superintendent concerned.
