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State of Punjab - Section

Section 28G in The Punjab Capital (Development and Regulation) Building Rules, 1952

28G. Structural Requirements of Basement Storey.

- The wall of a basement storey shall have a thickness at the base or at any section of not less than 1/3rd the height of the base or the section below the ground level; unless the thickness has been determined by calculations of the wall acting as a retaining wall.