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[Cites 0, Cited by 0] [Section 78] [Entire Act]

State of Manipur - Subsection

Section 78(7) in Manipur International University Act, 2018

(7)The University shall compulsorily place in the public domain every information in relation to the University which would be of interest to students and other stake holder inter alia including the courses offered, the number of seats under different quotas, fees and other charges, facilities and amenities offered, faculty in place and such other relevant information.