Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

Bombay Presidency - Subsection

Section 20(2)(a) in Bombay Molasses (Control) Act, 1956

(a)prescribe the specifications and tests in respect of the purity of molasses.