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[Cites 0, Cited by 0] [Section 20] [Entire Act]

Bombay Presidency - Subsection

Section 20(2) in Bombay Molasses (Control) Act, 1956

(2)In particular and without prejudice to the generality of the foregoing power, such rules may -
(a)prescribe the specifications and tests in respect of the purity of molasses.
(b)prescribe the other functions of the Molasses Board and the procedure for the conduct of its business and the performance of its functions.