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[Cites 0, Cited by 0] [Section 9(17)] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(17)(a) in University Grants Commission (Minimum Qualifications for Appointment of Teachers and other Academic Staff in Universities and Colleges and other Measures for the Maintenance of Standards in Higher Education) Regulations, 2018

(a)Provide inspirational and motivational value-based academic and executive leadership to the university through policy formation, operational management, optimization of human resources and concern for environment and sustainability;