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[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of Tamilnadu - Subsection

Section 45(3) in Tamil Nadu Farmers' Management of Irrigation Systems Election Rules, 2003

(3)Where it becomes necessary to use a second ballot box by reason of the first ballot box filled, the first box shall be closed, and secured as provided in sub-rule (2) before another ballot box is put into use.