Section 182(1)(b) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

[Cites 0, Cited by 0] [Section 182(1)] [Section 182] [Entire Act]

(b)be a Petty Officer or an acting Petty Officer with not less than one year's service in the actual performance of the duties of such sailors;

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