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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Punjab - Subsection

Section 22(d) in The Punjab Capital (Development and Regulation) Building Rules, 1952

(d)[In case light and ventilation is derived from a verandah then the width of such a verandah shall not be less than 1.83 metres and depth not more than 3.66 metres. [Added Chandigarh Administration Gazzette dated 22.1.1993.]