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[Cites 0, Cited by 0] [Section 24] [Entire Act]

NCT Delhi - Subsection

Section 24(3) in The Delhi Maintenance and welfare of Parents and Senior Citizens Rules, 2009

(3)Composition of the District Committee, tenure of members (other than ex-officio Members), rules of procedure and other ancillary matters shall be such as the State Government may, by order, specify.