Gujarat High Court
Atulkumar Niranjanbhai Dave vs State Of Gujarat....Opponent(S) on 31 August, 2017
Bench: R.Subhash Reddy, Vipul M. Pancholi
C/WPPIL/132/2017 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
WRIT PETITION (PIL) NO. 132 of 2017
With
WRIT PETITION (PIL) NO. 137 of 2017
With
SPECIAL CIVIL APPLICATION NO. 9434 of 2017
With
SPECIAL CIVIL APPLICATION NO. 9523 of 2017
With
SPECIAL CIVIL APPLICATION NO. 10033 of 2017
With
SPECIAL CIVIL APPLICATION NO. 10289 of 2017
With
SPECIAL CIVIL APPLICATION NO. 10147 of 2017
With
SPECIAL CIVIL APPLICATION NO. 10142 of 2017
With
SPECIAL CIVIL APPLICATION NO. 10146 of 2017
With
SPECIAL CIVIL APPLICATION NO. 10151 of 2017
With
SPECIAL CIVIL APPLICATION NO. 10197 of 2017
With
SPECIAL CIVIL APPLICATION NO. 10114 of 2017
With
SPECIAL CIVIL APPLICATION NO. 10109 of 2017
With
SPECIAL CIVIL APPLICATION NO. 10099 of 2017
With
SPECIAL CIVIL APPLICATION NO. 10100 of 2017
With
SPECIAL CIVIL APPLICATION NO. 10180 of 2017
With
SPECIAL CIVIL APPLICATION NO. 10190 of 2017
With
SPECIAL CIVIL APPLICATION NO. 10083 of 2017
With
SPECIAL CIVIL APPLICATION NO. 10089 of 2017
With
SPECIAL CIVIL APPLICATION NO. 10179 of 2017
With
SPECIAL CIVIL APPLICATION NO. 10094 of 2017
With
SPECIAL CIVIL APPLICATION NO. 10613 of 2017
With
SPECIAL CIVIL APPLICATION NO. 10284 of 2017
With
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C/WPPIL/132/2017 ORDER
SPECIAL CIVIL APPLICATION NO. 10211 of 2017
With
SPECIAL CIVIL APPLICATION NO. 10108 of 2017
With
SPECIAL CIVIL APPLICATION NO. 10053 of 2017
With
SPECIAL CIVIL APPLICATION NO. 9965 of 2017
With
SPECIAL CIVIL APPLICATION NO. 10054 of 2017
With
SPECIAL CIVIL APPLICATION NO. 13532 of 2017
With
SPECIAL CIVIL APPLICATION NO. 13535 of 2017
With
SPECIAL CIVIL APPLICATION NO. 13412 of 2017
With
SPECIAL CIVIL APPLICATION NO. 13497 of 2017
TO
SPECIAL CIVIL APPLICATION NO. 13502 of 2017
With
SPECIAL CIVIL APPLICATION NO. 13714 of 2017
With
SPECIAL CIVIL APPLICATION NO. 13715 of 2017
With
SPECIAL CIVIL APPLICATION NO. 13717 of 2017
With
SPECIAL CIVIL APPLICATION NO. 14988 of 2017
TO
SPECIAL CIVIL APPLICATION NO. 14991 of 2017
With
SPECIAL CIVIL APPLICATION NO. 15028 of 2017
With
SPECIAL CIVIL APPLICATION NO. 14898 of 2017
With
SPECIAL CIVIL APPLICATION NO. 15227 of 2017
With
SPECIAL CIVIL APPLICATION NO. 15536 of 2017
With
SPECIAL CIVIL APPLICATION NO. 15410 of 2017
With
SPECIAL CIVIL APPLICATION NO. 15158 of 2017
With
SPECIAL CIVIL APPLICATION NO. 9572 of 2017
With
SPECIAL CIVIL APPLICATION NO. 9996 of 2017
With
SPECIAL CIVIL APPLICATION NO. 10035 of 2017
With
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C/WPPIL/132/2017 ORDER
SPECIAL CIVIL APPLICATION NO. 10038 of 2017
With
SPECIAL CIVIL APPLICATION NO. 10043 of 2017
TO
SPECIAL CIVIL APPLICATION NO. 10044 of 2017
With
SPECIAL CIVIL APPLICATION NO. 10048 of 2017
With
SPECIAL CIVIL APPLICATION NO. 10050 of 2017
With
SPECIAL CIVIL APPLICATION NO. 10051 of 2017
With
SPECIAL CIVIL APPLICATION NO. 11047 of 2017
With
SPECIAL CIVIL APPLICATION NO. 11458 of 2017
With
SPECIAL CIVIL APPLICATION NO. 11459 of 2017
With
SPECIAL CIVIL APPLICATION NO. 11503 of 2017
With
SPECIAL CIVIL APPLICATION NO. 11796 of 2017
With
SPECIAL CIVIL APPLICATION NO. 12897 of 2017
With
SPECIAL CIVIL APPLICATION NO. 13084 of 2017
With
SPECIAL CIVIL APPLICATION NO. 13086 of 2017
With
SPECIAL CIVIL APPLICATION NO. 14261 of 2017
With
SPECIAL CIVIL APPLICATION NO. 14312 of 2017
TO
SPECIAL CIVIL APPLICATION NO. 14316 of 2017
With
SPECIAL CIVIL APPLICATION NO. 14318 of 2017
With
SPECIAL CIVIL APPLICATION NO. 14323 of 2017
With
SPECIAL CIVIL APPLICATION NO. 14324 of 2017
With
SPECIAL CIVIL APPLICATION NO. 14351 of 2017
With
SPECIAL CIVIL APPLICATION NO. 14552 of 2017
With
SPECIAL CIVIL APPLICATION NO. 14587 of 2017
With
SPECIAL CIVIL APPLICATION NO. 14589 of 2017
With
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C/WPPIL/132/2017 ORDER
SPECIAL CIVIL APPLICATION NO. 14590 of 2017
With
SPECIAL CIVIL APPLICATION NO. 14592 of 2017
With
SPECIAL CIVIL APPLICATION NO. 14896 of 2017
With
SPECIAL CIVIL APPLICATION NO. 14900 of 2017
With
SPECIAL CIVIL APPLICATION NO. 14927 of 2017
With
SPECIAL CIVIL APPLICATION NO. 14929 of 2017
With
SPECIAL CIVIL APPLICATION NO. 14971 of 2017
With
CIVIL APPLICATION NO. 6823 of 2017
In
WRIT PETITION (PIL) NO. 95 of 2017
TO
CIVIL APPLICATION NO. 6824 of 2017
In
WRIT PETITION (PIL) NO. 95 of 2017
With
WRIT PETITION (PIL) NO. 95 of 2017
With
CIVIL APPLICATION NO. 5989 of 2017
In
WRIT PETITION (PIL) NO. 95 of 2017
With
CIVIL APPLICATION NO. 7479 of 2017
In
SPECIAL CIVIL APPLICATION NO. 9523 of 2017
With
CIVIL APPLICATION NO. 7983 of 2017 In
SPECIAL CIVIL APPLICATION NO. 9523 of 2017
With
CIVIL APPLICATION NO. 8412 of 2017 In
SPECIAL CIVIL APPLICATION NO. 9996 of 2017
=============================================
ATULKUMAR NIRANJANBHAI DAVE....Applicant(s)
Versus
STATE OF GUJARAT....Opponent(s)
=============================================
Appearance in WP (PIL) No.132 of 2017
MR.VISHAL J DAVE, ADVOCATE for the Applicant(s) No. 1
Appearance in WP (PIL) No.137 of 2017
MR.VISHAL J DAVE, ADVOCATE WITH MR ROHIT PATEL, ADVOCATE for the
Applicant(s) No. 1
Appearance in SCA NO. 9434 OF 2017
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C/WPPIL/132/2017 ORDER
MR PC KAVINA, SR. ADVOCATE WITH MRS. KALPANA K RAVAL, ADVOCATE
FOR THE PETITIONER (S)
Appearance in SCA NO. 9523 OF 2017
MR MIHIR THAKORE, SR. ADVOCATE WITH MR. DHAVAL DAVE, SR.
ADVOCATE WITH MR BIJAL CHHATRAPATI, ADVOCATE WITH MR.
SIDDHARTH SINHA, ADVOCATE for J Sagar Associates for the petitioner(s)
Appearance in SCA NO. 10033 OF 2017
MR.SP MAJMUDAR , ADVOCATE for the petitioner (s)
Appearance in SCA NO. 10289 OF 2017
MR SN SOPARKAR, SR. ADVOCATE WITH MS DISHA N NANAVATY,
ADVOCATE for the petitioner(s)
Appearance in SCA NO. 10147 OF 2017
MS.DISHA N NANAVATY, ADVOCATE for the petitioner(s)
Appearance in SCA NO. 10142 OF 2017
MS.DISHA N NANAVATY, ADVOCATE for the petitioner(s)
Appearance in SCA NO. 10146 OF 2017
MR.VISHWAS K SHAH, ADVOCATE for the petitioner(s)
Appearance in SCA NO. 10151 OF 2017
MR.VISHWAS K SHAH, ADVOCATE for the petitioner(s)
Appearance in SCA NO. 10197 OF 2017
MS.DISHA N NANAVATY, ADVOCATE for the petitioner(s)
Appearance in SCA NO. 10114 OF 2017
MR.JJ YAJNIK, ADVOCATE for the petitioner(s)
Appearance in SCA NO. 10109 OF 2017
MR.DHAVAL D VYAS, ADVOCATE for the petitioner(s)
Appearance in SCA NO. 10099 OF 2017
M/S.VYAS ASSOCIATES AND MR DA SANKHESARA, ADVOCATE for the
petitioner(s)
Appearance in SCA NO. 10100 OF 2017
M/S.VYAS ASSOCIATES AND MR DA SANKHESARA, ADVOCATE for the
petitioner(s)
Appearance in SCA NO. 10180 OF 2017
MR SUNIT SHAH, ADVOCATE WITH MR.VASIM MANSURI, ADVOCATE for the
petitioner(s)
Appearance in SCA NO. 10090 OF 2017
MR.VISHWAS K SHAH, ADVOCATE for the petitioner(s)
Appearance in SCA NO. 10083 OF 2017
MR.AB PATEL, ADVOCATE for the petitioner(s)
Appearance in SCA NO. 10089 OF 2017
MR.JAIMIN R DAVE, ADVOCATE for the petitioner(s)
Appearance in SCA NO. 10179 OF 2017
MR.VISHWAS K SHAH, ADVOCATE for the petitioner(s)
Appearance in SCA NO. 10094 OF 2017
MS DISHA N NANAVATY, ADVOCATE for the petitioner(s)
Appearance in SCA NO. 10613 OF 2017
MR.DINESH B PATEL, ADVOCATE AND MR HB CHAMPAVAT, ADVOCATE for
the petitioner(s)
Appearance in SCA NO. 10284 OF 2017
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C/WPPIL/132/2017 ORDER
MR.AJ YAGNIK, ADVOCATE for the petitioner(s)
Appearance in SCA NO. 10211 OF 2017
MR.AJ YAGNIK, ADVOCATE for the petitioner(s)
Appearance in SCA NO. 10108 OF 2017
MR.JJ YAGNIK, ADVOCATE for the petitioner(s)
Appearance in SCA NO. 10053 OF 2017
MR.AJ YAGNIK, ADVOCATE for the petitioner(s)
Appearance in SCA NO. 9965 OF 2017
MR.AJ YAGNIK, ADVOCATE for the petitioner(s)
Appearance in SCA NO. 10054 OF 2017
MR.AJ YAGNIK, ADVOCATE for the Applicant(s) No. 1
Appearance in SCA NO. 13532 OF 2017
MS.DISHA NANAVATY, ADVOCATE for the petitioner(s)
Appearance in SCA NO. 13535 OF 2017
MS.DISHA NANAVATY, ADVOCATE for the petitioner(s)
Appearance in SCA NO. 13412 OF 2017
MS.DISHA NANAVATY, ADVOCATE for the petitioner(s)
Appearance in SCA NO. 13497 TO 13502 OF 2017
MR MIHIR JOSHI, SR. ADVOCATE WITH MS.DISHA NANAVATY, ADVOCATE
for the petitioner(s)
Appearance in SCA NO. 13714 OF 2017
MS.DISHA NANAVATY, ADVOCATE for the petitioner(s)
Appearance in SCA NO. 13715 OF 2017
MS.DISHA NANAVATY, ADVOCATE for the petitioner(s)
Appearance in SCA NO. 13717 OF 2017
MS.DISHA NANAVATY, ADVOCATE for the petitioner(s)
Appearance in SCA NO. 14988 TO 14991 OF 2017
MS.DISHA NANAVATY, ADVOCATE for the petitioner(s)
Appearance in SCA NO. 15028 OF 2017
MS.DISHA NANAVATY, ADVOCATE for the petitioner(s)
Appearance in SCA NO. 14898 OF 2017
MS.DISHA NANAVATY, ADVOCATE for the petitioner(s)
Appearance in SCA NO. 9572 OF 2017
MR RS SANJANWALA, SR. ADVOCATE WITH MRS.KALPANA K RAVAL,
ADVOCATE WITH MR KUNAL M SHAH, ADVOCATE for the petitioner(s)
Appearance in SCA NO. 9996 OF 2017
MR.DHAVAL D VYAS, ADVOCATE for the petitioner(s)
Appearance in SCA NO. 10035 OF 2017
MR.MITUL K SHELAT, ADVOCATE for the petitioner(s)
Appearance in SCA NO. 10038 OF 2017
MR.DHAVAL D VYAS, ADVOCATE for the petitioner(s)
Appearance in SCA NO. 10043 AND 10044 OF 2017
MR MIHIR THAKORE, SR. ADVOCATE WITH MR. DHAVAL DAVE, SR.
ADVOCATE WITH MR BIJAL CHHATRAPATI, ADVOCATE WITH MR.
SIDDHARTH SINHA, ADVOCATE for J Sagar Associates for the petitioner(s)
Appearance in SCA NO. 10048 OF 2017
MR.VISHWAS K SHAH, ADVOCATE for the petitioner(s)
Appearance in SCA NO. 10050 OF 2017
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C/WPPIL/132/2017 ORDER
MR.VISHWAS K SHAH, ADVOCATE for the petitioner(s)
Appearance in SCA NO. 10051 OF 2017
MR VISHWAS K SHAH, ADVOCATE for the petitioner(s)
Appearance in SCA NO. 11047 OF 2017
MR SHALIN MEHTA, SR. ADVOCATE WITH MR KS CHANDRANI, ADVOCATE
for the petitioner(s)
Appearance in SCA NO. 11458 OF 2017
MR.AJ YAGNIK, ADVOCATE for the petitioner(s)
Appearance in SCA NO. 11459 OF 2017
MR.AJ YAGNIK, ADVOCATE for the petitioner(s)
Appearance in SCA NO. 11503 OF 2017
MR SAURIN MEHTA, ADVOCATE WITH MS.ANUJA S NANAVATI, ADVOCATE
for the petitioner(s)
Appearance in SCA NO. 11796 OF 2017
MR AMOGH SINGH, ADVOCATE WITH MR.AS VAKIL, ADVOCATE for the
petitioner(s)
Appearance in SCA NO. 12897 OF 2017
MR.ANGESH A PANCHAL, ADVOCATE for the petitioner(s)
Appearance in SCA NO. 13084 OF 2017
MS.DISHA NANAVATY, ADVOCATE for the petitioner(s)
Appearance in SCA NO. 13086 OF 2017
MS.DISHA NANAVATY, ADVOCATE for the petitioner(s)
Appearance in SCA NO. 14261 OF 2017
MS.DISHA NANAVATY, ADVOCATE for the petitioner(s)
Appearance in SCA NO. 14312 TO 14316 OF 2017
MS.DISHA NANAVATY, ADVOCATE for the petitioner(s)
Appearance in SCA NO. 14218 OF 2017
MS.DISHA NANAVATY, ADVOCATE for the petitioner(s)
Appearance in SCA NO. 14323 OF 2017
MS.DISHA NANAVATY, ADVOCATE for the petitioner(s)
Appearance in SCA NO. 14324 OF 2017
MS.DISHA NANAVATY, ADVOCATE for the petitioner(s)
Appearance in SCA NO. 14351 OF 2017
MS.DISHA NANAVATY, ADVOCATE for the petitioner(s)
Appearance in SCA NO. 14552, 14587, 14589, 14590 AND 14592 OF 2017
MS.DISHA NANAVATY, ADVOCATE for the petitioner(s)
Appearance in SCA NO. 14896 OF 2017
MS.DISHA NANAVATY, ADVOCATE for the petitioner(s)
Appearance in SCA NO. 14900 OF 2017
MS.DISHA NANAVATY, ADVOCATE for the petitioner(s)
Appearance in SCA NO. 14927 OF 2017
MS.DISHA NANAVATY, ADVOCATE for the petitioner(s)
Appearance in SCA NO. 14929 OF 2017
MS.DISHA NANAVATY, ADVOCATE for the petitioner(s)
Appearance in SCA NO. 14971 OF 2017
MS.DISHA NANAVATY, ADVOCATE for the petitioner(s)
Appearance in CA NO. 6823 OF 2017, CA NO.6824 OF 2017, WP (PIL) NO.95
OF 2017 AND CA 5989 OF 2017
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C/WPPIL/132/2017 ORDER
PARTY IN PERSON for the Applicant(s) No. 1
Appearance in CA NO. 7479 OF 2017
MR DIPEN DESAI, ADVOCATE for the Applicant(s) No. 1
Appearance in CA NO. 7983 OF 2017
MR DIPEN DESAI, ADVOCATE for the Applicant(s) No. 1
Appearance in CA NO. 8412 OF 2017
MR.DHAVAL D VYAS, ADVOCATE for the Applicant(s) No. 1
Appearance in SCA NO. 15227 OF 2017
MR.JAIMIN R DAVE, ADVOCATE for the petitioner(s)
Appearance in SCA NO. 15158 OF 2017
MR NIRAV R MISHRA, ADVOCATE for the petitioner(s)
Appearance in SCA NO. 15410 OF 2017
MS.DISHA NANAVATY, ADVOCATE for the petitioner(s)
APPEARANCE IN ALL MATTERS FOR RESPONDENT - STATE
MR KAMAL TRIVEDI, ADVOCATE GENERAL WITH MR PRAKASH JANI,
ADDITIONAL ADVOCATE GENERAL WITH MS. SK VISHEN, AGP FOR THE
RESPONDENT STATE
=========================================
CORAM: HONOURABLE THE CHIEF JUSTICE MR. R.SUBHASH REDDY
and
HONOURABLE MR.JUSTICE VIPUL M. PANCHOLI
Date : 21/08/2017
ORAL ORDER
(PER : HONOURABLE THE CHIEF JUSTICE MR. R.SUBHASH REDDY) Heard Mr. P.C. Kavina, learned Senior Advocate, Mr. Mihir Thakore, learned Senior Advocate, Mr. Dhaval Dave, learned Senior Advocate, Mr. S.N.Soparkar, learned Senior Advocate, Mr.S.N.Shelat, learned Senior Advocate, Mr. R.S.Sanjanwala, learned Senior Advocate, Mr.Shalin Mehta, learned Senior Advocate, Mr. Mihir Joshi, learned Senior Advocate and learned advocates appearing for the petitioners in the respective petitions and Mr. Kamal Trivedi, learned Advocate General, Mr. P.K.Jani, learned Additional Advocate General and Ms. S.K.Vishen, learned Assistant Government Pleader appearing for the respondent - State.
C.A.V.
(R. SUBHASH REDDY, CJ)
(VIPUL M. PANCHOLI, J.)
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C/WPPIL/132/2017 ORDER
satish
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