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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(34) in Aircraft Rules, 1937

(34)"Making way"-An aircraft is said to be "making way" when under in the air or on the surface of the water, it has a velocity relative to the air or water, respectively;[(34-A) "Manoeuvring area" means that area of an aerodrome which is to be used for the take-off and landing of an aircraft and for the movement of aircraft associated with the take-off and landing;] [Inserted by G.S.R. 159, dated 10.1.1972.]