Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Gujarat - Subsection

Section 16(1) in The Kadi Sarva Vishwavidyalaya Act, 2007

(1)The Academic Council of the University shall consist of the following members, namely:-
(i)the Director of the University, who shall be the Chairman of the Academic Council;
(ii)two academicians or professionals, to be nominated by the Board;
(iii)two external academicians or professionals in the fields of education imparting by the University, to be nominated by the Director;
(iv)two deans, by rotation to be nominated by the Director, and
(v)one Professor from each discipline of the University, by rotation to be nominated by the Director.