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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Tamilnadu - Subsection

Section 12(1)(ii) in Tamil Nadu Lifts Rules, 1997

(ii)he possesses experience for a period of not less than three years in the practice of electrical engineering, of which not less than one year shall be in an electrical or mechanical engineering workshop or in works connected with generation of transmission or distribution of electricity