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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Tamilnadu - Subsection

Section 12(1) in Tamil Nadu Lifts Rules, 1997

(1)No person shall be appointed to assist an Inspector, unless,-
(a)
(i)he possesses a degree in electrical engineering from a University
recognized by the University Grants Commission for purposes of its grants or its equivalent thereto; and
(ii)he possesses experience for a period of not less than three years in the practice of electrical engineering, of which not less than one year shall be in an electrical or mechanical engineering workshop or in works connected with generation of transmission or distribution of electricity
(b)
(i)he possesses a diploma in electrical engineering from a recognized institution or a qualification equivalent thereto; and
(ii)he possesses experience for a period of not less than six years in the practice of electrical engineering, of which not less than two years shall be in an electrical or mechanical engineering workshop or in works connected with generation or transmission or distribution of electricity.