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State of Karnataka - Section

Section 62C in Karnataka Irrigation Act, 1965

62C. Functions of Water Users Project Level Federation.

- The Water Users Project Level Federation shall perform the following functions, namely:-
(1)to prepare an operational plan based on its entitlement, area, soil and cropping pattern at the beginning of each irrigation season;
(2)to identify the critical maintenance works that are to be carried out and prioritise these works;
(3)to monitor that maintenance work being executed and ensure that they conform to prescribed standards;
(4)to prepare water budgets and crop plans;
(5)to undertake periodical social audit;
(6)to promote economy in the use of water;
(7)to encourage avenue plantation in its area of operation.