Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 62C] [Entire Act] State of Karnataka - Subsection Section 62C(2) in Karnataka Irrigation Act, 1965 (2)to identify the critical maintenance works that are to be carried out and prioritise these works;
