Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Tamilnadu - Subsection Section 11(5) in The Chennai Corporation Servants Conduct Rules, 1968 (5)The provision of sub-rules (3) and (4) shall apply mutatis mutandisto the playing of prepared "recitals" of gramophone records.
