Section 120 in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009
120. Working capital.
(1)Working capital for supply of electricity shall consist of:(a)Operation and maintenance expenses for one month;(b)Maintenance spares @ 15% of operation and maintenance expenses specified in regulation 119;(c)Receivables equivalent to one and a half (1½) months billing of consumersLess : Security deposits of consumers.(2)Working capital for wheeling of electricity shall consist of(a)Operation and maintenance expenses for one month,(b)Maintenance spares @ 15% of operation and maintenance expenses specified in regulation 119;(c)Receivables equivalent to one and a half (1½) months of wheeling charges.Less : Security deposits of users, if any.
