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[Cites 0, Cited by 0] [Section 178(2)] [Section 178] [Entire Act]

State of Uttar Pradesh - Subsection

Section 178(2)(b) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(b)to inspect and rectify any hazardous situation relating to such excavation or tunneling work;