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[Cites 0, Cited by 0] [Section 178] [Entire Act]

State of Uttar Pradesh - Subsection

Section 178(2) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(2)Duties and responsibilities of the responsible person referred to in sub-rule (1) shall include -
(a)to carry out smoothly such excavation or tunneling work;
(b)to inspect and rectify any hazardous situation relating to such excavation or tunneling work;
(c)to take remedial measures to avoid any unsafe practice or conditions relating to such excavation or tunneling work.