Section 9(1) in The Hidayatullah National University of Law, Chhattisgarh Adhiniyam, 2003
(1)The Visitor and the Chancellor shall have the following powers, namely,-(a)to give direction, take action, or do anything as required under the provisions of this Act and the Statutes;(b)to cause an inspection by such person, as he may direct, of any work, activity or examination of the University, college or regional centres;(c)to give his views or advice to the Vice-Chancellor in the matters wherein an inspection or inquiry has been made under clause (b).
