Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Chattisgarh - Subsection

Section 9(1)(b) in The Hidayatullah National University of Law, Chhattisgarh Adhiniyam, 2003

(b)to cause an inspection by such person, as he may direct, of any work, activity or examination of the University, college or regional centres;