Section 50(4) in Andhra Pradesh Municipal Councils/Nagar Panchayats (Conduct of Election) Rules, 1965
(4)Any order passed under sub-rule (3) shall--(a)state--(i)the date on which and the hours between which the continuation poll or the fresh poll, as the case may be, shall be held; and(ii)the date on which and the place and hour at which, the Election Officer will commence the counting of the votes under Rule 54; and(b)be published in the manner laid down in Rule 5 not less than seven days before the date fixed for the continuation poll or for the fresh poll, as the case may be.
