Section 50(4)(a) in Andhra Pradesh Municipal Councils/Nagar Panchayats (Conduct of Election) Rules, 1965

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State of Andhra Pradesh - Subsection

Section 50(4)(a) in Andhra Pradesh Municipal Councils/Nagar Panchayats (Conduct of Election) Rules, 1965

(a)state--

(i)the date on which and the hours between which the continuation poll or the fresh poll, as the case may be, shall be held; and

(ii)the date on which and the place and hour at which, the Election Officer will commence the counting of the votes under Rule 54; and