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NCT Delhi - Section

Section 18 in The Delhi School Education Rules, 1973

18. Courses of study.

(1)The courses of study for primary and middle stages shall be such as may be specified by the Director in consultation with the Committee and the text books for such courses of study shall be such as may be recommended by the Director in consultation with the Committee:Provided that in suitable cases, a school may be permitted by the Director to draw its own courses of instruction for the primary or middle stage subject to such courses being approved by the Director in consultation with the committee.
(2)[ The course of study and text books for the secondary stage and senior secondary stage shall be such as may be specified or recommended by the Affiliating Board] [Substituted by The Delhi School Education (Amendment) Rules, 1990 (w.e.f. 23.2.1990).]
(3)[* * *] [Omitted by The Delhi School Education (Amendment) Rules, 1990 (w.e.f. 23.2.1990).]