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[Cites 0, Cited by 0] [Section 18] [Entire Act]

NCT Delhi - Subsection

Section 18(2) in The Delhi School Education Rules, 1973

(2)[ The course of study and text books for the secondary stage and senior secondary stage shall be such as may be specified or recommended by the Affiliating Board] [Substituted by The Delhi School Education (Amendment) Rules, 1990 (w.e.f. 23.2.1990).]