Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 1 in Deputy Ministers Free Rail Travel (Concession) Rules, 1988 1. Short title. (1)These rules may be called the Deputy Ministers Free Rail Travel (Concession) Rules, 1988. These rules shall mutatis mutandis apply to the Chief Parliamentary Secretary and Parliamentary Secretaries.
