Himachal Pradesh High Court
State Of H.P. & Ors. vs . Chaman Lal & Ors. on 18 April, 2022
Author: Sandeep Sharma
Bench: Sandeep Sharma
State of H.P. & Ors. Vs. Chaman Lal & Ors.
and connected matters .
LPA No.517 of 2012 a/w LPA Nos.86 & 98 of 2013 and 195 of 2015 18.04.2022 Present: Ms. Ritta Goswami, Additional Advocate General, for the appellants.
Mr. Dilip Sharma, Senior Advocate with Mr. Manish Sharma, Advocate and Mr. Ramakant Sharma, Advocate, for the respondent(s).
Learned Additional Advocate adjournment. At her request, list on 17.05.2022.
r General prays for
(Mohammad Rafiq)
Chief Justice
(Sandeep Sharma)
April 18, 2022 Judge
R.Atal/Mukesh
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