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Himachal Pradesh High Court

State Of H.P. & Others vs . Chaman Lal & Others And Connected on 8 March, 2022

Author: Jyotsna Rewal Dua

Bench: Jyotsna Rewal Dua

State of H.P. & others vs. Chaman Lal & others and connected matters .

LPA No.517 of 2012 a/w LPA Nos.86 of 2013, 98

of 2013 and 195 of 2015 08.03.2022 Present: Mr.Ashok Sharma, Advocate General, with Ms.Ritta Goswami and Mr.Vikas Rathore, Additional Advocates General, for the appellants.

Mr.Dilip Sharma, Senior Advocate with Mr.Manish Sharma, Mr.Ramakant Sharma, Advocates, for the respondent(s).

List on 18th April, 2022.

( Mohammad Rafiq ) Chief Justice ( Jyotsna Rewal Dua ) Judge March 8, 2022 (vt) ::: Downloaded on - 08/03/2022 20:13:44 :::CIS