Himachal Pradesh High Court
State Of H.P. & Others vs . Chaman Lal & Others And Connected on 8 March, 2022
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
State of H.P. & others vs. Chaman Lal & others and connected matters .
LPA No.517 of 2012 a/w LPA Nos.86 of 2013, 98of 2013 and 195 of 2015 08.03.2022 Present: Mr.Ashok Sharma, Advocate General, with Ms.Ritta Goswami and Mr.Vikas Rathore, Additional Advocates General, for the appellants.
Mr.Dilip Sharma, Senior Advocate with Mr.Manish Sharma, Mr.Ramakant Sharma, Advocates, for the respondent(s).
List on 18th April, 2022.
( Mohammad Rafiq ) Chief Justice ( Jyotsna Rewal Dua ) Judge March 8, 2022 (vt) ::: Downloaded on - 08/03/2022 20:13:44 :::CIS