Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 191] [Entire Act] State of Haryana - Subsection Section 191(1) in The Haryana Municipal Act, 1973 (1)The committee may cause a name or under or number to be given to any street, chowk, locality or building and to be affixed on any chowk, locality or building in such place as it may think fit.