Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Assam - Subsection Section 2(10) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014 (10)"balcony" means horizontal projection, cantilevered or otherwise including a parapet handrail, balustrade, to serve as a passage or sit out place ;
