Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 68] [Entire Act] Union of India - Subsection Section 68(2) in The Navy (Pay And Allowances) Regulations, 1966 (2)A further grant of Rs. 1,000 for the same purpose, shall be admissible to each cadet on his promotion to Acting Sub-Lieutenant.
