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Union of India - Section

Section 68 in The Navy (Pay And Allowances) Regulations, 1966

68. Subordinate Officers.

(1)A grant of Rs. 1,000 for providing uniform shall be admissible to each of the cadets passing out of the National Defence Academy for naval training. This grant shall be placed at the disposal of the Commanding Officer, Cadets' Training Ship. The Commandant of the Academy shall, as soon after the passing out of the cadets as possible, furnish to the Commanding Officer, Cadets' Training Ship and the Controller of Defence Accounts (Navy), a list of successful cadets. On receipt of this list, the amount shall be drawn by the Commanding Officer from the Ship's Imprest.
(2)A further grant of Rs. 1,000 for the same purpose, shall be admissible to each cadet on his promotion to Acting Sub-Lieutenant.