Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 105(4)] [Section 105] [Entire Act]

Union of India - Subsection

Section 105(4)(a) in The Central Reserve Police Force Rules, 1955

(a)[ by promotion of Subedars with a minimum service of 3 years in that rank in the Force, who have successfully completed the Senior Subedars' Refresher Course, Central Reserve Police Force] [Substituted by G.S.R. 548, dated 8.7.1986. ],