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[Cites 0, Cited by 0] [Section 85] [Entire Act]

State of Tamilnadu - Subsection

Section 85(3) in Tamil Nadu Co-operative Societies Rules, 1988

(3)No expenditure on unveiling of portraits on any occasion other than jubilee celebrations or on any other purpose notified by the Government shall exceed [per occasion rupees one thousand and five hundred in the case of a primary society, rupees three thousand in the case of a central society and rupees five thousand in the case of an apex society ] [ Substituted by G.O. Ms. No. 91, Co-operation, Food and Consumers Protection, dated the 26th May 1998.]