Section 9(a) in Andhra Pradesh Un-aided Minority Professional Institutions (Regulation of Admissions into Under-graduate Medical and Dental Professional Courses Rules, 2003
(a)The fee for Competent Authority Seats (Category-A-25% Category-B-25%) seats after concession by the management shall not exceed Rs. 55,000/- (Rupees fifty five thousand only) per annum and shall be payable by the Candidate every year for five years.
