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State of Andhra Pradesh - Section

Section 9 in Andhra Pradesh Un-aided Minority Professional Institutions (Regulation of Admissions into Under-graduate Medical and Dental Professional Courses Rules, 2003

9. (i) Fee for Medical Colleges.

(a)The fee for Competent Authority Seats (Category-A-25% Category-B-25%) seats after concession by the management shall not exceed Rs. 55,000/- (Rupees fifty five thousand only) per annum and shall be payable by the Candidate every year for five years.
(b)The fee for EAMCET Ranking Based Management Seats (Category-C-15% & Category-D-10%) shall not exceed Rs. 2,00,000/- (Rupees two lakhs only) per annum and shall be payable by the candidate every year for five years.
(c)The fee for Management Seats (Category-E-25%, to be filled by the Management directly, no specific fee is suggested by the Government and the management of the Institution concerned shall fix a reasonable fee.
(ii)Fee for Dental Colleges. - The fee payable shall be:
(a)The fee for Competent Authority Seats (Category-A-25% Category-B-25%) after concession by the Management shall not exceed Rs. 40,000/- (Rupees forty thousand only) per annum and shall be payable by the Candidate every year for four years.
(b)The fee for EAMCET Ranking Based Management Seats (Category-C-15% & Category-D-10%) shall not exceed Rs. 1,10,000/- (Rupees one lakh and ten thousand only) per annum and shall be payable by the candidate every year for four years.
(c)The fee for Management Seats (Category-E-25%) to be filled by the Management directly, no specific fee is suggested by the Government and the management of the Institution concerned shall fix a reasonable fee.
(iii)The management shall not collect any other fees in any other form i.e., in the name of development fee, building fund fee, infrastructure development fee, etc., except the following fee/deposits from all categories namely A,B,C,D & E:
(A)Hostel fee should be collected in the following manner:
(a)Hostel Rent : Per Quarter in Advance.
(b)Mess Charges : Per month at the end of the Month
(B)A Nominal refundable Deposit of Rs. 10,000/- at the time of admission towards library deposit, laboratory deposit, etc.
(C)The Management of the private college will be permitted to collect a stipend fee of Rs. 25,000/- which should be collected in installments at Rs. 5,000/- per annum for five years from the students and the same will be disbursed during their internship as stipend if the student wish to continue in the same institution only.
(D)The management shall not charge any capitation fee or resort to profiteering in accordance with the judgments of the Supreme Court of India read above.
(iv)The candidates selected and admitted into professional courses shall pay the fee as prescribed by the University towards the fee payable to the University, which is non-refundable.