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State of Jharkhand - Section

Section 10 in Indian Administrative Service (Departmental Examination) Rules, 1962

10. Subject of Examination.

(1)The Departmental Examination for officers of the Indian Administrative Service shall consist of Examination in the following subjects:-
(a)Law Part I or Criminal Law and Law of Evidence (with and without books).
(b)Law Part II or Revenue Law (with and without books).
(c)Accounts.
(d)Hindi, and
(e)Development.
(2)The syllabus for the examination will be as detailed in Appendix I.