Section 10(1) in Indian Administrative Service (Departmental Examination) Rules, 1962
(1)The Departmental Examination for officers of the Indian Administrative Service shall consist of Examination in the following subjects:-(a)Law Part I or Criminal Law and Law of Evidence (with and without books).(b)Law Part II or Revenue Law (with and without books).(c)Accounts.(d)Hindi, and(e)Development.
