Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 494] [Entire Act] State of Jharkhand - Subsection Section 494(4) in Bihar Education Code, 1961 (4)One reward of Rs. 40 on the results of the Fazil Examination.(G. O. no. 1195, dated the 27th March 1957.)(c)Regulation for the Madrasa Islamia Shamshul Huda, Patna
