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State of Jharkhand - Section

Section 494 in Bihar Education Code, 1961

494. Scholarships.

- The Madrasa Examination Board awards annually the following scholarships and rewards :-
(1)Five scholarships of Rs. 12 each a month tenable for two years from the 1st of July of each year on the results of the Fauqania Examination;
(2)Four scholarships of Rs. 15 each a month tenable for two years from the 1st of July of each year on the results of the Maulavi Examination.
(3)Four scholarships of Rs. 20 each a month tenable for two years from the 1st of July of each year on the results of the Alim Examination.
(4)One reward of Rs. 40 on the results of the Fazil Examination.(G. O. no. 1195, dated the 27th March 1957.)
(c)Regulation for the Madrasa Islamia Shamshul Huda, Patna