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[Cites 0, Cited by 0] [Section 52] [Entire Act]

State of Tamilnadu - Subsection

Section 52(9) in Tamil Nadu Combined Development and Building Rules, 2019

(9)Store room. - Height. - The height of a storeroom shall be not less than 2.2m.Size. - The size of a storeroom, where provided in a residential building, shall be not less than 3sq.m.