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[Cites 0, Cited by 0] [Section 2(23)] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(23)(c) in The Maharashtra Agricultural Lands (Ceiling on Holdings) Act, 1961

(c)a woman, who is unmarried, or who if married is divorced or judicially separated from her husband, or whose husband is a person who is a serving member of the Armed Forces or falls under item (d), or