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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Andhra Pradesh - Subsection

Section 33(c) in The Andhra Pradesh Rights in Land and Pattadar Pass Books Rules, 1989

(c)declares his intention of holding an enquiry in respect of the above matter in the said village on .................(the date to be specified not being earlier than twenty-two days from date of publication of the Notice) and calls upon all persons interested to appear before him at the said inquiry on the said date.