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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Uttar Pradesh - Subsection

Section 13(4) in Lucknow Industrial Development Areas (Composition of Offences) Regulation, 2017

(4)Land value will be charged compulsorily for one time at the time of computation of composition fee in accordance with the rate given in the schedule but it will not be charged for subsequent/higher floors.