Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 54] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 54(1) in Jammu and Kashmir Water Resources (Regulation And Management) Rules, 2011

(1)After suspension of licence under rule 53, the licensing authority shall issue a notice to the licensee informing him about the suspension of his licence and asking him to make good the deficiency or remove the cause of suspension within a period of 60 days of such notice.