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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Odisha - Subsection

Section 13(5) in The Orissa Tourism Service Rules, 1980

(5)With the application a candidate shall submit
(a)A treasury challan showing payment in to any Government treasury of a sum of Rs. 10 (rupees ten) (Rs. 2.50 if a candidate belonging to any of the Scheduled Castes or Scheduled Tribes) credited to the Government of Orissa under the appropriate head of account as application fee which shall not ordinarily be refunded. Candidate having war/military or approved Military service are exempted from the payment of application fee :
Provided that the aforesaid concession relating to fees shall be admissible up to such date as Government may from time to time decide.
(b)Degree and diplomas in support of the educational qualification prescribed in these rules.
(c)Evidence of age which shall ordinarily be the matriculation or high school leaving certificate of Cambridge certificate.
Note. - Copies of the documents are required at (b) and (c) above, duly attested by a Gazetted Officer of Government shall be submitted with the application but the original thereof shall be produced at the time of interview.